Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 16 docs - [View All]
Akarapu Rajachanna Visweswara ... vs Commissioner Of Income-Tax, ... on 7 February, 1964
Vijayalakshmi Jayaram vs M.R. Parasuram And Others on 13 April, 1995
Keshavlal Lallubhai Narnadas And ... vs Patel Bhailal Narandas And Ors. on 31 August, 1966
Smt. Usha Gopirathnam W/O Shri ... vs Shri P.S. Ranganathan, High Clere ... on 22 January, 2008
Juggilal Kamlapat vs Sew Chand Bagree on 30 July, 1959

Loading...
User Queries
[Complete Act]
Central Government Act
Section 35 in The Indian Partnership Act, 1932
35. Libility of estate of deceased partner. Where under a contract between the partners the firm is not dissolved by the death of a partner, the estate of a deceased partner is not liable for any act of the firm done after his death.