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motor vehicle act
motor vehicle
motor vehicle act 1939
[
Section 68A(b)
] [
Section 68A
] [
Complete Act
]
Central Government Act
Section 68A(b)(ii) in The Motor Vehicles Act, 1939
(ii) any Road Transport Corporation established under section 3 of the Road Transport Corporations Act, 1950 ; (64 of 1950 .) 2[