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The Branch Manager vs Santhi on 29 March, 2006
Nasimbanu Wd/O Sirajuddin ... vs Ramjibhai Bachubhai Ahir on 11 February, 2005
National Insurance Co. Ltd., vs Rajesh Holmandge. on 20 March, 2001
Mfa.(Wcc)No. 154 Of 20 vs By Adv. Sri.P.Jayasankar
Rajbir Singh vs S.K.S. Yadav, Commissioner ... on 26 August, 1993

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[Section 4(1)] [Section 4] [Complete Act]
Central Government Act
Section 4(1)(a) in The Workmen' S Compensation Act, 1923
(a) where death results an amount equal to forty per from the injury cent. of the monthly wages of the deceased workman multiplied by the relevant factor; or an amount of twenty thousand rupees, whichever is more;